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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 27 July, 2020

Bench: Indrajit Mahanty, Vijay Bishnoi

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                    D.B. Civil Writ Petition No. 6815/2017

                                   Legal Aid And Awareness Committe, NLU, Jodhpur
                                                                                                       ----Petitioner
                                                                       Versus
                                   State of Rajasthan And Anr.
                                                                                                    ----Respondents


                                   For Petitioner(s)         : Mr. Rajvendra Saraswat, Amicus Curiae
                                   For Respondent(s)         : Mr. Manish Vyas, AAG, through V.C.



                                     HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
                                                HON'BLE MR. JUSTICE VIJAY BISHNOI

Order 27/07/2020 Mr. Manish Vyas, learned AAG appearing for the respondents- State submits that on account of present COVID-19 Pandemic the directions given by this Court in the order dated 02.03.2020 could not be complied with. He prays for some more time to comply with the order passed by this Court.

Time prayed for is granted.

List this matter on 9th November, 2020. (VIJAY BISHNOI),J (INDRAJIT MAHANTY),CJ 10-MohitTak/-

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