Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 27 July, 2020
Bench: Indrajit Mahanty, Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Committe, NLU, Jodhpur
----Petitioner
Versus
State of Rajasthan And Anr.
----Respondents
For Petitioner(s) : Mr. Rajvendra Saraswat, Amicus Curiae
For Respondent(s) : Mr. Manish Vyas, AAG, through V.C.
HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 27/07/2020 Mr. Manish Vyas, learned AAG appearing for the respondents- State submits that on account of present COVID-19 Pandemic the directions given by this Court in the order dated 02.03.2020 could not be complied with. He prays for some more time to comply with the order passed by this Court.
Time prayed for is granted.
List this matter on 9th November, 2020. (VIJAY BISHNOI),J (INDRAJIT MAHANTY),CJ 10-MohitTak/-
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