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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in Hindi version, for the words ftyk or the word ftys or the word ^^ftyksa, whenever occurring, the word ftyk or ftys or ^^ftyksa shall respectively be substituted;