Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(a) in Gujarat High Court Rules, 1993

(a)determine all questions relating to Court fees except there that are required to be dealt with by the taking officer appointed under the Court Fees Act;