Supreme Court - Daily Orders
Rani Dinesh Tiwari vs Dinesh Kumar Tiwari on 1 October, 2015
" ITEM NO.5 COURT NO.6 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2015 in Transfer Petition(s)(Civil) No(s). 929/2014
RANI DINESH TIWARI Petitioner(s
)
VERSUS
DINESH KUMAR TIWARI Respondent(s
)
(for recalling the court’s order dated 01.07.2015 and office
report)
Date : 01/10/2015 This application was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Abhishek Baid, Adv.
Mr. Anup Jain,Adv.
For Respondent(s) Ms. Sangeeta Singh, Adv.
Mr. Prakash Ranjan Nayak,Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 3 of 2015(Application for modification/recalli ng order dated 01.07.2015) is dismissed in terms of the signed order.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.10.05 22:58:09 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION I.A. No. 3/2015 In Transfer Petition(s)(Civil) No(s). 929/2014 RANI DINESH TIWARI Petitioner(s) VERSUS DINESH KUMAR TIWARI Respondent(s) O R D E R I.A. No. 3 of 2015(Application for modification/recalling order dated 01.07.2015) is dismissed.
......................J. (J. CHELAMESWAR) ......................J. (ABHAY MANOHAR SAPRE) NEW DELHI OCTOBER 01, 2015.