Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(a) in Rules for the Grant of Recognition and Aid to Elementary Schools

(a)No new schools shall be permitted to be opened by a local authority in a locality which is adequately served by an aided school or schools already existing in the locality.