Supreme Court - Daily Orders
Jagmohan Singh vs Dsgmc on 12 December, 2022
Bench: M.R. Shah, S. Ravindra Bhat
ITEM NO.41 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19640/2022
(Arising out of impugned final judgment and order dated 01-12-2021
in CM(M) No. 601/2020 passed by the High Court Of Delhi At New
Delhi)
JAGMOHAN SINGH Petitioner(s)
VERSUS
DSGMC & ORS. Respondent(s)
(IA No. 133770/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 12-12-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Parties: Mr. Sujeet Kr. Mishra, AOR
Mr. Anu Kumar, Adv.
Mr. Abineash Kr. Mishra, Adv.
Mr. Brij Kishor Sah, Adv.
Mr. Gaurav Kr. Pandey, Adv.
Mr. Raj Kishor Choudhary, AOR
Mr. Karunesh Kumar Shukla, Adv.
Mr. Praveen Swarup, Adv.
Ms. Payal Swarup, Adv.
Ms. Suchitra Pandey, Adv.
Mr. Parmanand, Adv.
Mr. Vivek Verma, Adv.
Ms. Archana Aharma, Adv.
Mr. K.P. Singh, Adv.
Mr. Danish Shakti Vats, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by Indu Marwah Date: 2022.12.14 18:17:29 IST Reason: The matter is adjourned to 03.01.2023.
(INDU MARWAH) (NISHA TRIPATHI) COURT MASTER (SH) ASSISTANT REGISTRAR