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Supreme Court - Daily Orders

Jagmohan Singh vs Dsgmc on 12 December, 2022

Bench: M.R. Shah, S. Ravindra Bhat

     ITEM NO.41                          COURT NO.5                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   19640/2022

     (Arising out of impugned final judgment and order dated 01-12-2021
     in CM(M) No. 601/2020 passed by the High Court Of Delhi At New
     Delhi)

     JAGMOHAN SINGH                                                  Petitioner(s)

                                                VERSUS

     DSGMC & ORS.                                                    Respondent(s)

     (IA No. 133770/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 12-12-2022 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For Parties:                  Mr. Sujeet Kr. Mishra, AOR
                                    Mr. Anu Kumar, Adv.

                                   Mr. Abineash Kr. Mishra, Adv.
                                   Mr. Brij Kishor Sah, Adv.
                                   Mr. Gaurav Kr. Pandey, Adv.

                                   Mr. Raj Kishor Choudhary, AOR
                                   Mr. Karunesh Kumar Shukla, Adv.

                                   Mr. Praveen Swarup, Adv.
                                   Ms. Payal Swarup, Adv.
                                   Ms. Suchitra Pandey, Adv.
                                   Mr. Parmanand, Adv.
                                   Mr. Vivek Verma, Adv.
                                   Ms. Archana Aharma, Adv.
                                   Mr. K.P. Singh, Adv.
                                   Mr. Danish Shakti Vats, Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
Signature Not Verified
                                             O R D E R

Digitally signed by Indu Marwah Date: 2022.12.14 18:17:29 IST Reason: The matter is adjourned to 03.01.2023.

(INDU MARWAH) (NISHA TRIPATHI) COURT MASTER (SH) ASSISTANT REGISTRAR