Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Chattisgarh - Subsection

Section 249(24) in High Court of Chhattisgarh Rules, 2005

(24)Petition for review of judgment with any affidavit or other document filed therewith.