Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act] Union of India - Subsection Section 47(5)(e) in The Coal Mines Regulations, 2017 (e)see that the manholes on the haulage roadways are kept safe, clear of any obstruction, and properly white-washed;