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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Disaster Management (Term Of Office And Conditions Of Service Of Members Of The National Authority And Payment Of Allowances To Members Of Advisory Committee) Rules, 2006

(2)Words and expressions used herein and not defined in these rules but defined in the Act shall have the meanings respectively assigned to them in the Act.