Himachal Pradesh High Court
M/S Sara Textiles Ltd. vs . Sanjay Kumar & Anr. on 17 June, 2022
Bench: Sabina, Satyen Vaidya
M/s Sara Textiles Ltd. vs. Sanjay Kumar & Anr.
.
CWP No. 3832 of 2022.
17.06.2022 Present: Mr. Anuj Gupta, Advocate, for the petitioner.
CWP No. 3832 & CMP No. 7543 of 2022.
Learned counsel for the petitioner has submitted that although in para-11 of the award, it has been held that respondent No.1 would be entitled for reinstatement in service but without back wages, whereas in the relief clause respondent No.1 has been granted 25% back wages.
Let notice be issued to respondent No.1 for 20 th October, 2022.
(Sabina) Acting Chief Justice.
(Satyen Vaidya) Judge.
17th June, 2022.
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