Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(5)(a) in Karnataka Electricity Reform Act, 1999

(a)to advise the Commission on major questions of policy, relating to the electricity supply industry in the State; and