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[Cites 0, Cited by 0] [Section 409] [Entire Act]

State of Bihar - Subsection

Section 409(2) in Civil Court Rules of the High Court of Judicature at Patna

(2)If it is found impossible to do this on each folio without distorting the form of the original document, as many additional sheets of plain cartridge paper as may be necessary (to be provided by the applicant for the copy) should be pasted on below, or at the side of the first sheet.