Section 12 in The Benami Transactions (Prohibition) Act, 1988
12. Term of office of Chairperson and Members of Adjudicating Authority
The Chairperson and Members of the Adjudicating Authority shall hold office for a term not exceeding five years from the date on which they enter upon their office, or until they attain the age of sixty-two years, whichever is earlier and shall not be eligible for reappointment.
