Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act] State of West Bengal - Subsection Section 132(1)(c) in The West Bengal Panchayat Act, 1973 (c)loans, if any, granted by the Central or the State Government or raised by the Panchayat Samiti on security of its assets;