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State of Bihar - Section

Section 21 in Bihar Lift Irrigation Rules, 1978

21.

The Lambardar or any other agency shall returns to the Lift Irrigation Ziladar or authorised officer all Parchas which he has not distributed within fourteen days after he receives them and the Lift Irrigation Ziladar or authorised officer shall publish at his office a list at such Parchas with a notice that any rate-payer may receive his Parchas at his office.