Section 2(2)(ii) in The Cost And Works Accountants Act, 1959

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Union of India - Subsection

Section 2(2)(ii) in The Cost And Works Accountants Act, 1959

(ii)offers to perform or performs services involving the costing or pricing of goods or services or the preparation, verification or certification or auditing of cost accounting and related statements or holds himself out to the public as a cost accountant in practice; or

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Union of India - Subsection

Section 2(2)(ii) in The Cost And Works Accountants Act, 1959