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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2)(e) in The West Bengal Clinical Establishments Act, 1950

(e)any hairdresserÂ’s shop or saloon where scalp or face-massage or manicure treatment is administered to female customers only or is administered in full view of all the customers resorting there; [or] [Word inserted by West Bengal Act 12 of 1954.]