Supreme Court - Daily Orders
Sahara India Life Insurance Company ... vs Rayani Ramanjaneyulu on 4 May, 2023
Bench: Dinesh Maheshwari, Aravind Kumar
ITEM NO.21 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8215/2023
(Arising out of impugned final judgment and order dated 02-12-2022
in FA No.648/2018 passed by the State Consumer Disputes Redressal
Commission)
SAHARA INDIA LIFE INSURANCE COMPANY LIMITED & ANR. Petitioner(s)
VERSUS
RAYANI RAMANJANEYULU Respondent(s)
(FOR ADMISSION and I.R.)
Date : 04-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s)
Mr. Gautam Awasthi, AOR
Mr. Ayush Choudhary, Adv.
Mr. Devanshu Yadav, Adv.
Mr. Sameer Pandey, Adv.
Mr. Sahil Sharma, Adv.
Mr. Alok Kumar Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile and until further orders, operation and effect of the impugned order dated 02.12.2022 shall remain stayed.
(ARJUN BISHT) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.05.04
19:14:41 IST
Reason: