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Supreme Court - Daily Orders

Sahara India Life Insurance Company ... vs Rayani Ramanjaneyulu on 4 May, 2023

Bench: Dinesh Maheshwari, Aravind Kumar

     ITEM NO.21                                 COURT NO.6                   SECTION XVII-A

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).8215/2023

     (Arising out of impugned final judgment and order dated 02-12-2022
     in FA No.648/2018 passed by the State Consumer Disputes Redressal
     Commission)

     SAHARA INDIA LIFE INSURANCE COMPANY LIMITED & ANR. Petitioner(s)

                                                        VERSUS

     RAYANI RAMANJANEYULU                                                     Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 04-05-2023 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE DINESH MAHESHWARI
                              HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)
                                         Mr. Gautam Awasthi, AOR
                                         Mr. Ayush Choudhary, Adv.
                                         Mr. Devanshu Yadav, Adv.
                                         Mr. Sameer Pandey, Adv.
                                         Mr. Sahil Sharma, Adv.
                                         Mr. Alok Kumar Pandey, Adv.

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

In the meanwhile and until further orders, operation and effect of the impugned order dated 02.12.2022 shall remain stayed.

     (ARJUN BISHT)                                                         (RANJANA SHAILEY)
     COURT MASTER (SH)                                                     COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2023.05.04
19:14:41 IST
Reason: