Patna High Court - Orders
Palamu Manjhi vs The State Of Bihar on 29 April, 2023
Author: Rajesh Kumar Verma
Bench: Rajesh Kumar Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.4761 of 2023
Arising Out of PS. Case No.-124 Year-2020 Thana- CHAKAND District- Gaya
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PALAMU MANJHI S/o Jamun Manjhi R/o Village- Bhagalpur Hasanpur
Bhuntoli, P.S.- Chakand, Distt- Gaya.
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Sharda Nand Mishra, Advocate
For the Opposite Party/s : Mr. Akhileshwar Dayal, A.P.P.
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CORAM: HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
ORAL ORDER
2 29-04-2023Heard learned counsel for the petitioner and learned Additional Public Prosecutor for the State.
Call for legible up-to-date photostat copy of the case diary and postmortem report in connection with S.T. No. 720 of 2022, arising out of Chakand P.S. Case No. 124 of 2020 from the court of learned Additional Session Judge-V, Gaya.
List this matter on 07.07.2023 or after receipt of the same whichever is earlier under appropriate heading.
(Rajesh Kumar Verma, J) mdrashid/-
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