Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

(1)In the matter of discipline, punishment and appeals, members of the Services shall be governed by the Punjab Civil Services (Punishment and Appeal) Rules, 1970, as amended from time to time.