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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(31) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(31)"Spiced Spirit" means a spirit re-distilled after the addition of flavours and spices of plain spirit. It includes spiced spirit manufactured as per direction of the Excise Commissioner from time to time regarding essence and colour to be added to plain spirit, and strength;