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Supreme Court - Daily Orders

S. Nandhivarman vs J. Kumaran And Ors. Etc. on 6 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

         ITEM NO.14                                           COURT NO.12               SECTION XII

                                                  S U P R E M E C O U R T O F     I N D I A
                                                          RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)......CC                              No(s).
         9763/2015

         (Arising out of impugned final judgment and order dated 01/04/2015
         in WP No. 34971/2014,23/01/2015 in WP No. 34971/2014,01/04/2015 in
         REVA No. 69/2015 passed by the High Court Of Madras)

         S. NANDHIVARMAN                                                                Petitioner(s)

                                                                     VERSUS

         J. KUMARAN AND ORS. ETC.                                                       Respondent(s)

         (with appln. (s) for permission to file SLP and office report)


         Date : 06/07/2015 This petition was called on for hearing today.

         CORAM :
                                            HON'BLE MR. JUSTICE A.K. SIKRI
                                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

         For Petitioner(s)
                                                        Mr. Raju Ramachandran. Sr. Adv.
                                                        Mr. Bipin Aspatwar, Adv.
                                                        Mr. Gaurav Agrawal,Adv.


         For Respondent(s)


                                             UPON hearing the counsel the Court made the following
                                                                O R D E R

Permission to file SLP is granted.

Delay condoned.

Issue notice. List on Monday i.e. 13th July, 2015.

At the request of learned counsel for the petitioner, let notice be issued through Dasti.

Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.07.07 14:51:39 IST Reason: Signed Card of Mr. Om

Parkash Sharma, court Master is being used by Mr. Ashok Raj Singh, Court Master for uploading the proceedings of Court No.12 dated 06-07-2015 (Ashok Raj Singh) (Tapan Kumar Chakraborty) Court Master Court Master