Madhya Pradesh High Court
Yogendra Mohare vs The State Of Madhya Pradesh on 16 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-18840-2018 (YOGENDRA MOHARE Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 16-05-2018 Parties through their counsel. Case diary is not available. List after a week.
sh (J. P. GUPTA) e JUDGE ad Digitally signed by NAVEEN NAGDEVE Pr a Date: 2018.05.16 17:44:30 +05'30' hy navin ad M of rt ou C h ig H