Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of West Bengal - Subsection

Section 71(1) in The West Bengal Housing Industry Regulation Act, 2017

(1)The State Government shall constitute a fund to be called the Housing Industry Regulatory Fund and there shall be credited thereto,-
(a)all Government grants received by the Authority;
(b)the fees received under this Act;
(c)the interest accrued on the amounts referred to in clauses (a) to (b).