Section 264D(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 264D(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)any premises are needed or are likely to be needed for the purpose of being used as a polling place or for the storage of ballot boxes after a poll has been taken; or

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State of Uttar Pradesh - Subsection

Section 264D(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961