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[Cites 0, Cited by 0] [Section 50(6)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(6)(i) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(i)define and demarcate the areas allotted to or reserved for public purpose;