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State of Andhra Pradesh - Section

Section 117 in Reductions and Remissions (Andhra Pradesh)

117.

Remits in full the stamp duty chargeable in respect of security bonds executed by the loanees for sinking tube wells in all the districts of Andhra Pradesh State under scheme for "Advancing loans to cultivators for sinking tube wells." (G.O.Ms.No. 389, Rev. Dated 15th March, 1965).