Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Tamilnadu - Subsection Section 85(2) in Chennai City Municipal Corporation Act, 1919 (2)All Class I-A and Class I-B officers shall be heads of departments working under the commissioner.
