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Bombay High Court

Hanif @ Illu Hafiz Ansari Arak vs The State Of Mah. Thr. Its Secretary Home ... on 16 October, 2023

Author: M. W. Chandwani

Bench: Vinay Joshi, M. W. Chandwani

                                                                                                  9-wp546.23.odt
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                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH, NAGPUR.
                                          CRI. WRIT PETN. NO. 546 OF 2023
                                            Hanif @ Illu Hafiz Ansari Arak (In Jail)
                                                                  -Vs.-
                            The State of Mah., thr. its Secretary, Home Deptt. (Spl) and others
                       -------------------------------------------------------------------------------------------
                      Office notes, Office Memoranda of
                      Coram, appearances, Court's orders      Court's or Judge's Orders.
                      or directions and Registrar's orders.
                       -------------------------------------------------------------------------------------------
                                                     Mr. R.M.Daga, Adv.for the petitioner.
                                                     Mr.S.S.Doifode, APP for the respondents.



                                                                CORAM : VINAY JOSHI AND
                                                                        M. W. CHANDWANI, JJ.

DATE : 16TH OCTOBER, 2023 Learned APP appearing for the respondents-State seeks time.

2. Time granted. Stand over to 06/11/2023, as a last chance.

(M.W.CHANDWANI, J.) (VINAY JOSHI, J) Signed by: Mr. G.S. Khunte Designation: PS To Honourable Judge Date: 17/10/2023 10:18:10 KHUNTE