Bombay High Court
Hanif @ Illu Hafiz Ansari Arak vs The State Of Mah. Thr. Its Secretary Home ... on 16 October, 2023
Author: M. W. Chandwani
Bench: Vinay Joshi, M. W. Chandwani
9-wp546.23.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRI. WRIT PETN. NO. 546 OF 2023
Hanif @ Illu Hafiz Ansari Arak (In Jail)
-Vs.-
The State of Mah., thr. its Secretary, Home Deptt. (Spl) and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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Mr. R.M.Daga, Adv.for the petitioner.
Mr.S.S.Doifode, APP for the respondents.
CORAM : VINAY JOSHI AND
M. W. CHANDWANI, JJ.
DATE : 16TH OCTOBER, 2023 Learned APP appearing for the respondents-State seeks time.
2. Time granted. Stand over to 06/11/2023, as a last chance.
(M.W.CHANDWANI, J.) (VINAY JOSHI, J) Signed by: Mr. G.S. Khunte Designation: PS To Honourable Judge Date: 17/10/2023 10:18:10 KHUNTE