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State of Punjab - Section

Section 977 in Punjab Jail Manual, 1996

977. Signing of completion certificate.

- On the completion of a work, a completion certificate will be forwarded by the Executive Engineer to the Superintendent for signature. The signature merely implies that the Superintendent has satisfied himself to the best of his ability that the work has been done properly. If he objects to the way the work has been performed or to any statement on the certificate or other paper presented to him for signature, he should still sign it, adding any remarks he may think proper. Remarks which are1 unnecessary or irrelevant should be avoided.Note. - A copy of the completion certificate with the remarks if any, made by the Superintendent shall be sent to the Inspector-General.