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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(e) in Orissa Entry Tax Act, 1999

(e)fails to comply with notice issued under [section 10] [Substituted by Act No. Orissa 10 of 2005, dated 9.9.2005.]; or