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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(11) in The Orissa State Prosecution Service Rules, 1997

11.2The probation period shall not include the following :-
(a)Extraordinary leave.
(b)Period of unauthorised absence.
(c)Any other period for which the person concerned is held not to be on actual duty.