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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(k) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017

(k)"stipulated time limit" means maximum time to provide the service as defined in clause (m) of section 2 of the West Bengal Right to Public Services Act, 2013.