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Supreme Court - Daily Orders

Software Freedom Law Center, India vs The State Of Arunachal Pradesh on 2 September, 2022

Bench: Chief Justice, S. Ravindra Bhat

     ITEM NO.802                              COURT NO.1                 SECTION PIL-W

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                 No(s).    314/2022

     SOFTWARE FREEDOM LAW CENTER, INDIA                                  Petitioner(s)

                                                      VERSUS

     THE STATE OF ARUNACHAL PRADESH & ORS.                               Respondent(s)



     Date : 02-09-2022 This matter was mentioned today.


     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For Petitioner(s)                 Mr. Prasanna S., AOR
                                       Mr. Yuvraj Singh Rathore, Adv.

     For Respondent(s)


                              UPON being mentioned the Court made the following
                                                 O R D E R

List this matter on 09.09.2022 before an appropriate Bench.

        (NARENDRA PRASAD)                                               (VIRENDER SINGH)
     ASSISTANT REGISTRAR-CUM-PS                                          BRANCH OFFICER



Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2022.09.02
20:25:46 IST
Reason: