Supreme Court - Daily Orders
Software Freedom Law Center, India vs The State Of Arunachal Pradesh on 2 September, 2022
Bench: Chief Justice, S. Ravindra Bhat
ITEM NO.802 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 314/2022
SOFTWARE FREEDOM LAW CENTER, INDIA Petitioner(s)
VERSUS
THE STATE OF ARUNACHAL PRADESH & ORS. Respondent(s)
Date : 02-09-2022 This matter was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Prasanna S., AOR
Mr. Yuvraj Singh Rathore, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List this matter on 09.09.2022 before an appropriate Bench.
(NARENDRA PRASAD) (VIRENDER SINGH)
ASSISTANT REGISTRAR-CUM-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2022.09.02
20:25:46 IST
Reason: