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[Cites 0, Cited by 0] [Section 22(9)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(9)(b) in The M.P. Vanijyik Kar Adhiniyam, 1994

(b)the liability of a registered dealer to pay tax ceases in accordance with the provisions of sub-section (3) of Section 5; or