Himachal Pradesh High Court
Hem Singh vs . Ram Singh & Others Aa on 12 September, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
12.09.2022 Hem Singh vs. Ram Singh & others aa RSA No. shat Mr.Virender Singh Kanwar, Advoeat for. 'the appellant. 'M4 CS Ve Mr.Jai Lal, Advocate, vice MreG. R. Palsra, Advocate, for respondents No.1 to 5. , Respondent No.6 is ex rer vide order dated 18.11.2021.
Learned xen appellant submits that matter has been amica ly.s ttled, but for want of presence or authority letter or Attorney of 'of respondent No.4-Ravi , who is at present 1 in. ra CConpiiee Deed has not been reduced into and, therefore, her presence or representation is not necessary for compromising the matter. Learned counsel for the appearing respondents has endorsed the submissions made by learned counsel for the appellant.
In view of above, as prayed, matter is adjourned. List after four weeks.
Interim to continue till next date of hearing. (Vivek Singh Thakur) Judge September 12, 2022 zz: Downloaded on - 12/09/2022 20:09:16 :::CIS