Allahabad High Court
Ravikant Chaubey And 3 Ors vs State Of U.P. And Another on 7 May, 2019
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Criminal Misc. Time Extension Application No. 1 of 2019 In Case :- APPLICATION U/S 482 No. - 8896 of 2019 Applicant :- Ravikant Chaubey And 3 Ors Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Bijai Prakash Tiwari Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicants, learned A.G.A. for the State and perused the record.
Learned counsel for the applicants submits that this is the first time extension application moved on behalf of the applicants for the grant of extension of time.
The time extension application is allowed.
As prayed, 10 days further time from today is granted for the applicants to appear and surrender before the court below pursuant to the earlier order of this court dated 7/3/2019. In case, the applicants do not appear before the court below within the aforesaid extended period, no further time shall be granted.
Order Date :- 7.5.2019 Masarrat