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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(1) in Jawaharlal Nehru Technological Universities Act, 2008

(1)On and from the date of commencement of this Act,-
(a)the constituent colleges in the University area except the college of Architecture and Fine Arts, which are affiliated to the Jawaharlal Nehru Technological University, immediately before the commencement of this Act, shall be formed into and maintained as constituent colleges of the Jawaharlal Nehru Technological University, specified in the Schedule-II.
(b)the colleges in the University area, except the college of Architecture and Fine Arts which are affiliated to or recognized by the Jawaharlal Nehru Technological University, Hyderabad immediately before the commencement of this Act, shall be deemed to be affiliated to or recognized by the Jawaharlal Nehru Technological University specified in the Schedule-II under this Act and the provisions of this Act shall, as far as may, apply accordingly.