Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 619] [Entire Act] State of Uttar Pradesh - Subsection Section 619(2) in Rules under the United Provinces Excise Act, 1910 (2)"Private individuals" means all persons, or firms not holding a licence from the Collector for the wholesale or retail vend of foreign liquor;
