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State of Assam - Section

Section 42 in Assam Panchayat (Constitution) Rules, 1995

42. Presiding Officer's Entry into the Polling Compartment.

(1)If the Presiding Officer has reason to suspect that a voter who has entered the polling compartment and remained inside unduly for a long-time, he shall enter the polling compartment and take such step as may be necessary to ensure the smooth and prompt progress of the poll.
(2)Whenever the Presiding Officer enters the polling compartment, he shall be accompanied by such candidates or their appointed agents, as may be desired by him in this behalf.