Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jodhpur

Rswm Limited vs State Of Rajasthan And Ors on 7 March, 2019

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                       S.B. Civil Writ No. 6866/2018

                                   Rswm Limited
                                                                                          ----Petitioner
                                                                   Versus
                                   State Of Rajasthan And Ors.
                                                                                       ----Respondents
                                                               Connected With
                                                       S.B. Civil Writ No. 445/2018
                                   Rswm Limited
                                                                                          ----Petitioner
                                                                   Versus
                                   State Of Rajasthan And Ors.
                                                                                       ----Respondents


                                   For Petitioner(s)       :    Mr. Kuldeep Mathur, Mr. Abhishek
                                                                Mehta, Mr. Vikas Kumar
                                   For Respondent(s)       :



                                       HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order 07/03/2019 List on 27.03.2019, as prayed. Interim order to continue.

(SANJEEV PRAKASH SHARMA),J 58-59 Arvind/-

Powered by TCPDF (www.tcpdf.org)