Rajasthan High Court - Jodhpur
Rswm Limited vs State Of Rajasthan And Ors on 7 March, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 6866/2018
Rswm Limited
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondents
Connected With
S.B. Civil Writ No. 445/2018
Rswm Limited
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondents
For Petitioner(s) : Mr. Kuldeep Mathur, Mr. Abhishek
Mehta, Mr. Vikas Kumar
For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Order 07/03/2019 List on 27.03.2019, as prayed. Interim order to continue.
(SANJEEV PRAKASH SHARMA),J 58-59 Arvind/-
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