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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

Union of India - Subsection

Section 7C(5) in The Companies (Profits) Surtax Act, 1964

(5)In such cases and under such circumstances as may be prescribed, the [Assessing Officer] [Substituted for the words "Income-tax Officer" by Act 04 of 1988, section 187] may reduce or waive the interest payable by the company under this section.