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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(5) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(5)The member making such a motion, or if there be more members than one who subscribe to it then any one of them may hand over to the Adhyaksha, a written statement containing the motion before the meeting commences but shall not speak thereon.