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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Madras Presidency - Subsection

Section 29(3) in Madras Hindu Religious and Charitable Endowments Act, 1951

(3)A copy of the order made by the Commissioner under this section shall be communicated to the Government and to the trustee and shall be published in such manner as may be prescribed.