Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3G] [Entire Act]

State of Goa - Subsection

Section 3G(6) in The Goa Entertainment Tax Act, 1964

(6)The Commissioner may, for good and sufficient cause forfeit the whole or any part of the security obtained under sub-section (5):Provided that no order shall be passed under this sub-section without giving the concerned proprietor or person an opportunity of being heard.