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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(4) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(4)In the event of a temporary vacancy of the post of Vice-Chancellor or his absence on leave or for any other reason senior-most Director of the University with the approval of the Chancellor may perform the routine duties of the Vice-Chancellor but this period shall not exceed six months