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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(a) in Jammu and Kashmir Panchayati Raj Act, 1989

(a)"Block" means the area comprising such contiguous number of Halqas as may determined by the Government from time to time ;