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Calcutta High Court (Appellete Side)

Anil Kumar Dutta And Others vs The Union Of India And Others on 9 December, 2013

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

1 Sr. No. 33 09.12. 2013.

sd W.P. No. 35396(W) of 2013 Anil Kumar Dutta and others

-versus-

The Union of India and others Mr. Sudip Maiti ....for the petitioners.

Since the petitioners cannot proceed with the matter, WP No. 35396 (W) of 2013 is dismissed for default.

There is no order subsisting on the petition.

There will be no order as to costs.

(Sanjib Banerjee, J.) 2