Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in THE PERSONAL LAWS (AMENDMENT) ACT, 2019 4. Amendment of section 27 of Act No. 43 of 1954. In the Special Marriage Act, 1954, in section 27, in sub-section (1), clause (g) shall be omitted.
