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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Assam - Subsection

Section 92(a) in Guwahati Metropolitan Development Authority Act, 1985

(a)If any person obstruct or assaults any person with whom the Authority, has entered into a contract for the performance or execution by such person of his duty or of anything which he is empowered or required to do under the Act, or